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Punjab-Haryana High Court

Punjab State Coopertive Agricultural ... vs Registrar Coop. Soc.Chd. Pb.& Ors on 29 July, 2019

Author: Harinder Singh Sidhu

Bench: Harinder Singh Sidhu

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                           LPA No. 2000 of 2013
                                                        Reserved on : 11.07.2019
                                                     Date of decision : 29.07.2019


The Punjab State Cooperative Agricultural Development Bank Ltd.,
Chandigarh
                                                     .... Appellant
                                          Versus
The Registrar, Cooperative Societies, Chandigarh and others

                                                                 ..... Respondents


CORAM :- HON'BLE MR. JUSTICE RAJIV SHARMA
             HON'BLE MR. JUSTICE HARINDER SINGH SIDHU


Present:     Mr. Rajiv Atma Ram, Senior Advocate, with
             Mr. Sube Sharma and Mr. Prateek Gupta, Advocate,
             for the appellant bank.

             Mr. Suvir Sheokand, Addl. A.G., Punjab.

                           ***
RAJIV SHARMA, J.

For orders, see LPA No. 1988 of 2013, titled "The Punjab State Cooperative Agricultural Development Bank Ltd., Chandigarh."

                                                   ( RAJIV SHARMA )
                                                        JUDGE



July 29, 2019                                 ( HARINDER SINGH SIDHU )
ndj                                                   JUDGE

             Whether speaking/reasoned                  Yes/No
             Whether Reportable                         Yes/No




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