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[Cites 0, Cited by 0] [Section 603] [Entire Act]

State of Telangana - Subsection

Section 603(2) in Greater Hyderabad Municipal Corporation Act, 1955

(2)No such person as aforesaid, and no member of a police force shall endeavour-
(a)to persuade any person to give his vote at an election, or
(b)to dissuade any person from giving his vote at an election, or
(c)to influence the voting 'of any person at an election in any manner.