Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 2 in The Bihar Intermediate Education Council (Repeal) Act, 2007 2. Repeal of the Bihar Intermediate Education Council Act, 1992. - The Bihar Intermediate Education Council Act, 1992, (Bihar Act, 26,1992) as amended from time to time, is hereby repealed.
