Supreme Court - Daily Orders
Sonu Amarnath Minocha vs Simpy Sonu Minocha on 8 July, 2016
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.12 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 966/2016
SONU AMARNATH MINOCHA Petitioner(s)
VERSUS
SIMPY SONU MINOCHA Respondent(s)
(with appln. (s) for exemption from filing O.T. and ex-parte stay and
office report)
WITH
T.P.(Crl.) No. 248/2016
(With appln.(s) for ex-parte stay and appln.(s) for exemption from
filing O.T. and Office Report)
Date : 08/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. R.S. Rathi, Adv.
Mr. Ravi Shankar Ravi, Adv.
Mr. Binay K. Das, Adv.
Mr. Nitin Kumar Thakur,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The petitions are not maintainable, hence the same are dismissed.
All pending applications stand disposed of.
Signature Not Verified Digitally signed by VINOD KUMAR Date: 2016.07.09 13:16:32 IST Reason: (VINOD KUMAR JHA) (SUMAN JAIN) COURT MASTER COURT MASTER