Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 492] [Entire Act] Bengal Presidency - Subsection Section 492(ix) in Police Regulations, Bengal , 1943 (ix)all persons convicted under the Goondas Act, 1923 (Ben. Act 1 of 1923) or the Presidency area (Emergency) Security Act, 1926 (Bengal Act III of 1926);
