Allahabad High Court
Commissioner Of Income Tax (Central) ... vs Sri Moins Iqbal Cantt Road Lucknow on 27 January, 2010
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- INCOME TAX APPEAL No. - 166 of 2009 Petitioner :- Commissioner Of Income Tax (Central) Kanpur Respondent :- Sri Moins Iqbal Cantt Road Lucknow Petitioner Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora,J. Vakalatnama filed by Sri Mudit Agarwal, Advocate for the respondent is taken on record.
It is stated by Sri D. D. Chopra, learned counsel for the appellant that conflicting judgments have been pronounced in this matter by two division benches of this Court.
Let copy of the said judgment be provided to the learned counsel for the respondent by tomorrow.
List in the next week.
Order Date :- 27.1.2010 ashok