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[Cites 0, Cited by 0] [Section 286] [Entire Act]

State of Telangana - Subsection

Section 286(1) in Telangana Panchayat Raj Act, 2018

(1)The Government shall, in addition to the rule making powers conferred on them by any other provisions of this Act, have power to make rules generally to carry out all or any of the purposes of this Act.