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The State Of Rajasthan And Ors. vs Raju Singh And Ors. on 4 April, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.37 + 50                        COURT NO.5                  SECTION XV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    8339/2016

     (Arising out of impugned final judgment and order dated 08/12/2015
     in DBCWP No. 9918/2015 passed by the High Court Of Rajasthan At
     Jodhpur)

     STATE OF RAJASTHAN & ORS.                                       Petitioner(s)

                                                 VERSUS

     RAJU SINGH & ORS.                                               Respondent(s)

     (with interim relief and office report)
     WITH
     SLP(C)No.8482/2016
     (with interim relief and office report)

     WITH
     SLP(C)....CC No.6145/2016
     (with interim relief and office report)
     SLP(C)No.8737/2016
     (with interim relief and office report)
     SLP(C)....CC No.6192/2016
     (with interim relief and office report)

     Date : 04/04/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   S.S. Shamshery,AAG,Rajasthan
                                   Mr.   Amit Sharma,Adv.
                                   Mr.   Ishu Prayas,Adv.
                                   Mr.   S. Spandana Reddy,Adv.
                                   Ms.   Ruchi Kohli,Adv.
                                   Mr.   Prateek Yadav,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Leave granted in all SLPs.

16:50:34 IST List alongwith SLP(C)No.27007/2015.

Reason:




                [O.P. SHARMA]                              [INDU BALA KAPUR]
                 AR-cum-PS                                   COURT MASTER