Supreme Court - Daily Orders
Satya Narayan Samariya vs Union Of India on 22 August, 2019
ITEM NO.28 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 6717/2019
SATYA NARAYAN SAMARIYA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
SLP(C) No. 11580/2019 (XV)
(FOR ADMISSION and I.R. and IA No.61183/2019-EXEMPTION FROM FILING
O.T.
IA No. 61181/2019 - CONDONATION OF DELAY IN REFILING)
SLP(C) No. 11578/2019 (XV)
(FOR ADMISSION and I.R. and IA No.61139/2019-EXEMPTION FROM FILING
O.T.
IA No. 61139/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 15325/2019 (XV)
(I.R. and IA No.63475/2019-EXEMPTION FROM FILING O.T.
IA No. 63475/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 11579/2019 (XV)
(FOR ADMISSION and I.R. and IA No.60526/2019-EXEMPTION FROM FILING
O.T.
IA No. 60529/2019 - CONDONATION OF DELAY IN REFILING)
SLP(C) No. 10280/2019 (XV)
(
FOR EXEMPTION FROM FILING O.T. ON IA 60208/2019
IA No. 60208/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 11581/2019 (XV)
(FOR ADMISSION and I.R. and IA No.64910/2019-EXEMPTION FROM FILING
O.T.
IA No. 64909/2019 - CONDONATION OF DELAY IN REFILING)
SLP(C) No. 11582/2019 (XV)
(FOR ADMISSION and I.R. and IA No.60433/2019-EXEMPTION FROM FILING
O.T.
IA No. 60432/2019 - CONDONATION OF DELAY IN REFILING)
SLP(C) No. 10485/2019 (XV)
IA No. 61195/2019 - EXEMPTION FROM FILING O.T.)
Signature Not Verified
SLP(C) No. 10278/2019 (XV)
Digitally signed by
HEMA JOSHI
Date: 2019.08.26
(FOR ADMISSION and I.R. and IA No.59535/2019-EXEMPTION FROM FILING
16:41:17 IST
Reason:
O.T.
IA No. 59535/2019 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 6736/2019 (XV)
-2-
Item no.28
SLP(C) No. 6808/2019 (XV)
)
SLP(C) No. 6802/2019 (XV)
)
SLP(C) No. 7216/2019 (XV)
)
SLP(C) No. 6727/2019 (XV)
)
SLP(C) No. 6801/2019 (XV)
)
SLP(C) No. 8037/2019 (XV)
)
SLP(C) No. 8063/2019 (XV)
)
Date : 22-08-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Shashibhushan P. Adgaonkar, AOR
Mr Dhruv Nayar, Adv.
M/S. M. V. Kini & Associates, AOR
For Respondent(s)
Mr. Shashibhushan P. Adgaonkar, AOR
Mr Dhruv Nayar, Adv.
M/S. M. V. Kini & Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 8037, 8063 of 2019 Respondent no.3 is granted four weeks time for filing counter affidavit.
Ld. Counsel for the petitioner to take fresh steps to effect service on respondent no.2 within two weeks time as last opportunity.
SLP(C) No.6717, 6736, 6808, 6802, 7216, 6727, 6801 of 2019 Service is complete on respondent nos. 1 and 2 but none has entered appearance.
-3-Item no.28 Respondent no.3 is granted four weeks time for filing counter affidavit.
SLP(C) No.11578, 11579, 11580, 11581, 11582, 15325 of 2019 Respondent no.1 is granted four weeks time for filing counter affidavit.
Service is complete on respondent nos. 2 and 3 but none has entered appearance.
SLP(C) No.10278/2019 Respondent no.1 is granted four weeks time for filing counter affidavit.
Ld. Counsel for the petitioner to take fresh steps to effect service on respondent nos. 2 and 3 within two weeks time.
SLP(C) No.10280/2019 Ld. Counsel for the petitioner is granted four weeks time as last opportunity for taking appropriate steps in respect of respondent no.1(dead).
SLP(C) No.10485/2019 Ld. Counsel for the petitioner to take fresh steps to effect service on respondent nos. 1 to 3 within two weeks time.
List again on 17.12.2019.
ANIL LAXMAN PANSARE Registrar