Himachal Pradesh High Court
Executive Engineer, Hppwd vs . Sahab on 27 February, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Executive Engineer, HPPWD vs. Sahab Singh CWP No. 364 of 2023 .
27.02.2023 Present: Mr. Anup Rattan, Advocate General with Mr. I.N. Metha and Mr. Y.W. Chauhan, Senior Additional Advocates General, Mr. J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioner.
After arguing for some time, Mr. Rajat Chauhan, learned Law Officer prays for and is granted four weeks' time to file supplementary affidavit explaining the delay in filing the petition from August, 2022 to January, 2023.
List on 27th March, 2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27th February, 2023 (himani) ::: Downloaded on - 27/02/2023 20:35:55 :::CIS