Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(11)(d) in Karnataka Labour Welfare Fund Act, 1965 (d)any sum paid to the person employed to defray special expenses entailed on him by the nature of his employment; or