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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Rajasthan - Subsection

Section 164(2)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Chief Executive Officer, Accounts Officer and one Member of Zila Parishad nominated by Pramukh for buildings of Zila Parishad.