Section 13(2)(i) in The General Provident Fund (U.P.) Rules, 1985

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(i) in The General Provident Fund (U.P.) Rules, 1985

(i)Meeting the expenses in connection with the illness, confinement or disability including, where necessary the travelling expenses, of the subscriber, member of his family or any other persons actually dependent on him.

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State of Uttar Pradesh - Subsection

Section 13(2)(i) in The General Provident Fund (U.P.) Rules, 1985