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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(3) in The Bombay University Act, 1974

(3)No person shall be [elected, co-opted appointed or nominated] [These words were substituted for the word 'nominated' by Maharashtra 7 of 1988, section 5(a).] a member of the Academic Council, or continue to be such member, for more than two consecutive terms.