Patna High Court - Orders
Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 29 November, 2017
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.941 of 2017
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Allengers Medical Systems Ltd.
.... .... Petitioner
Versus
The State of Bihar & Ors
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Vishwajeet Kumar Mishra, Advocate
For the Respondents : Mr. Chitranjan Sinha-Pr. AAG 2
For the BMSICL : Mr. Lalit Kishore, Sr. Advocate
Mr. Prabhat Kr. Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
7 29-11-2017Mr. Lalit Kishore, learned senior counsel appearing on behalf of the respondent-Corporation, seeks two weeks' time to take further instruction in the matter and more particularly with regard to whether the respondent would be willing to make payment after accepting unconditional bank guarantee from the petitioner who has expressed his willingness.
2. As prayed, list this matter on 14.12.2017.
(Vikash Jain, J) B.T/Ibrar U