Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Goa - Subsection Section 41(2) in The Goa Excise Duty Act, 1964 (2)In disposing of the revision, the Commissioner shall have the same powers as those of the appellate authority under section 40.]
