Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 92 in The Rajasthan Law And Judicial Department Manual, 1952

92. Fees of counsel in cases

- The fees payable to a Private Legal Practitioner engaged under rule 91 shall be the same as those laid down for a Private Legal Practitioner in rule 34.