Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(i) in The Maharashtra Purchase Tax On Sugarcane Act, 1962 (i)the amount of valuable consideration paid or payable by the occupier for purchase of sugarcane made by the factory or by the unit;
