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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Skill Development Fund Rules, 2012

6. Functions of Management Committee.

- The functions of the Management Committee are: -
(1)The committee shall meet at least once in every 2 months or as frequently as necessary.
(2)It shall scrutinize and approve the training/program budgets of the mission including the Sub-Missions at the beginning of each Financial year.
(3)Review the overall performance of Mission in the State and make recommendations to the Government as it deems fit.
(4)Manage funds flow in such a way that all the expenditure are met as per the budget.
(5)Review of program implementation reports and utilization certificates received from the Sub-Missions and other constituents in respect of funds previously released.
(6)Review the fund flow of the Skill Development Fund and deployment of surplus fund.
(7)To nominate joint signatory authorities to operate the Skill Development Fund.
(8)To review expenditure incurred subject to the guidelines laid down in the order and as issued by Government from time to time.
(9)Appoint Auditor to audit the accounts of the Skill Development Fund.