Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 11. Relaxation. - In case of Government works the State Government may relax any of the provisions under this Rule.
