Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 14 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 14. Appointment of first Registrar. - The first Registrar shall be appointed by the Government within three months from the appointed day as per provisions of Section 13.
