Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127P] [Entire Act] State of Assam - Subsection Section 127P(v) in Assam Panchayat Act, 1994 (v)fraudulantly put into any ballot box any thing other than the ballot paper which he is authorised by law to put in; or
