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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(u) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(u)to receive donations and to acquire, hold, manage and dispose of any property, movable or immovable for the welfare of the University;