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Union of India - Section

Section 105 in The Patent Rules, 2003

105. Inclusion of the name of any other person in the roll of scientific advisers

.-The Controller may, notwithstanding anything contained in rules 103 and 104, enter the name of any person in the roll of scientific advisers, if he is of the opinion after such inquiry as he deems fit, that such person should be entered in the roll of scientific advisers.