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Chattisgarh High Court

Yogesh Kumar Dhagat vs Shri Sunil Kumar Jain on 27 July, 2023

Author: Parth Prateem Sahu

Bench: Parth Prateem Sahu

                                     1


                                                                      NAFR

           HIGH COURT OF CHHATTISGARH, BILASPUR
                         CONT No. 832 of 2022
• Chiranjiv Mani Ghatiyara S/o Late L.R. Ghatiyara Aged About 53 Years
  Working As Principal At Government High School Chipra, Balod, District :
  Balod, Chhattisgarh
                                                          ---- Petitioner
                                Versus
• Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati
  Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
                                                           ---- Respondent

With CONT No. 909 of 2022 • Hemant Kumar Banjare S/o Shri Vishwanath Banjare Aged About 59 Years Working As Principal At Govt. Girls High School Ghotiya, Dondi, District :

Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain, Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 910 of 2022 • Suresh M Thomas S/o. Shri, C.M. Thomas, Aged About 58 Years Working As Principal At Govt. Higher Secondary School Kondekasa,, District :
Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain. Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur,, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 911 of 2022 • Vijay Kumar Dewangan S/o Late Shri Rudra Lal Dewangan Aged About 53 Years Working As Principal At Govt. High School Borgaon, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhavan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With 2 CONT No. 912 of 2022 • Yogesh Kumar Dhagat S/o Shri S. B. Dhagat Aged About 57 Years Working As Principal At Govt. Higher Secondary School Kotagaon, Dondi, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhavan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 914 of 2022 • Smt. Vinita Saini W/o Shri Rajesh Saini Aged About 53 Years Working As Principal At Govt. Higher Secondary School Chikhali, Dondi, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 916 of 2022 • Smt. Chitra Bhattacharya W/o Shri Supriyo Bhattacharya Aged About 59 Years Working As Principal At Government Higher Secondary School Gujra, Dondi, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instructions, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 918 of 2022 • Baljeet Singh Vaddan S/o. Shri S.S. Vaddan Aged About 59 Years Working As Principal At Swami Atmanand Govt. Excellence English Medim Shcool Dondi, District Balod Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District Raipur (Chhattisgarh)
---- Respondent With 3 CONT No. 922 of 2022 • Tula Ram Ranade S/o Shri A.S. Ranade Aged About 55 Years Working As Principal At Govt. Higher Secondary School Naya Bazar, Dalli Rajhara, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 923 of 2022 • Smt. Sheejan Johnson W/o Shri Johnson George Aged About 54 Years Working As Principal At Government Higher Secondary School Khalari, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 924 of 2022 • Arjun Ram Dewangan S/o. Shri, Shivdayal Dewangan, Aged About 59 Years Working As Principal At Govt. Boys Higher Secondary School Mohla,, District : Rajnandgaon, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur,, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 927 of 2022 • Smt. Anita Joseph W/o Shri Joseph Chacko Aged About 54 Years Working As Principal At Swami Atmanand Govt. Excellence English Medium School Dhamdha, District : Durg, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 929 of 2022 • Smt. Vijaya Dave W/o Shri Avnish Dave Aged About 52 Years Working As Principal At Govt. Model Higher Secondary School Dondi, District : Balod, Chhattisgarh 4
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent With CONT No. 930 of 2022 • Gulshan Kumar Besekar S/o Shri M.B. Besekar Aged About 52 Years Working As Principal At Government High School, Mangaltarai, Dondi, District : Balod, Chhattisgarh
---- Petitioner Versus • Shri Sunil Kumar Jain Director, Chhattisgarh Public Instruction, Indrawati Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
---- Respondent (cause title is taken from Case Information System) For Petitioners : Mr. Somkant Verma, Advocate For Respondent : Mr. Aniket Verma, Adv. on behalf of Mr. Jitendra Pali, Advocate; Mr. Shashi Bhushan Tiwari, Advocate, in respective petitions.
Hon'ble Shri Parth Prateem Sahu, Judge ORDER on Board 27/07/2023
1. Learned counsel for respondent in respective petitions submits that the orders passed in writ petitions have now been complied with.
2. Learned counsel for petitioners does not oppose the submission of learned counsel for respondent.
3. In view of above, contempt proceedings stand dropped. Notice if any issued to respondents stand discharged with and the contempt petitions stand closed.

Sd/-

(Parth Prateem Sahu) Judge pāwān