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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(i) in The U.P. State Universities (Centralised) Service Rules, 1975

(i)the subscription on account of General Provident Fund of such a member shall be deducted every month from his pay by the University in which he is posted for the time being;