Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of Uttar Pradesh - Subsection Section 32(2) in Uttar Pradesh State Universities Act, 1973 (2)The original contract shall be lodged with the Registrar and a copy thereof shall be furnished to the officer or teacher concerned.
