Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(4)(ii) in Kerala Land Reforms Act, 1963

(ii)the enclaves which formed part of the Malabar district absorbed in the State of Travancore-Cochin under the said Order;