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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(g) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(g)for timber that is cut or fashioned otherwise than is usually done before timber is removed from the forests or the saw-mills and saw pits;