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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(b)"Admission" for the purpose of these rules, means admission of students in the first year of the Master of Business Administration (MBA) Course;