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State of Telangana - Section

Section 35 in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

35. Act not to apply to Housing Board.

- Nothing in this Act shall apply to the Telangana Housing Board constituted under the [Telangana Housing Board Act, 1956] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.](Act XLVI of 1956).