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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(11)(c) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(c)If the Board, is satisfied that the placement is in the best interest of the child, it shall pass a final order giving permanent custody of the child to the adoptive parent or parents.