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[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(4)(c) in Bihar Factories Rules, 1950

(c)The lap forming rollers shall be fitted with a guard or cover which shall prevent access to the nip at the intake of the lap roller and fluted roller as long as the weighted rack is down. The guard or cover shall be so locked that it cannot be raised, until the machine is stopped, and the machine cannot be started until the cover or guard is closed: