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Himachal Pradesh High Court

Deepak Verma vs . Bansi Ram & Anr. on 25 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Deepak Verma Vs. Bansi Ram & Anr.

Cr.R. No. 77 of 2022 .

25.5.2022 Present: Mr. Vipin Pandit,Advocate for the petitioner.

Mr. Suneet Goel, Advocate,for respondent No.1.

Mr. Shiv Pal Manhans, Additional Advocate General with M/s. Bhupinder Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondent- State.

r to As prayed for, list on 3.6.2022.

(Chander Bhusan Barowalia) Judge 25th May, 2022 (Guleria) ::: Downloaded on - 25/05/2022 20:08:04 :::CIS