Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Anr. on 25 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Deepak Verma Vs. Bansi Ram & Anr.
Cr.R. No. 77 of 2022 .
25.5.2022 Present: Mr. Vipin Pandit,Advocate for the petitioner.
Mr. Suneet Goel, Advocate,for respondent No.1.
Mr. Shiv Pal Manhans, Additional Advocate General with M/s. Bhupinder Thakur & Yudhvir Singh Thakur, Dy. Advocates General for the respondent- State.
r to As prayed for, list on 3.6.2022.
(Chander Bhusan Barowalia) Judge 25th May, 2022 (Guleria) ::: Downloaded on - 25/05/2022 20:08:04 :::CIS