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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)The State Government shall provide necessary human resource support for every Board, including Probation officer, steno-typist or computer operator, peon, safai karamchari.