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State of Uttar Pradesh - Section

Section 9 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

9.

As soon as a claim arises under the Scheme a claim form as per Annexure in triplicate shall be filled by the claimant/beneficiary. The forms shall be submitted by the claimant/beneficiary to the Head Master./Principal under whom the member was working.