Bombay High Court
Bhagwat Sopan Yeole vs Shri. Saibaba Sansthan Trust, Shirdi ... on 14 January, 2020
Author: Mangesh S. Patil
Bench: S. V. Gangapurwala, Mangesh S. Patil
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 623 OF 2020
PRAKASH VITTHAL SHIVSHARAN
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 624 OF 2020
PRASHANT RAMSINGH PARDESHI
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 625 OF 2020
JAYVANT KRISHNARAO GHADAGE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI THROUGH
EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 626 OF 2020
VIJAY HARISHCHANDRA HIRE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 627 OF 2020
GHANSHYAM VISHNU RANE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 628 OF 2020
BHAGWAT SOPAN YEOLE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
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THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 629 OF 2020
MAHENDRA BHIKA WAGH
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 630 OF 2020
AJAY SHIVAJIRAO PAWAR
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 631 OF 2020
GORAKSHA HARIBHAU SHINDE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 632 OF 2020
DNYANESHWAR KHANDU CHIKHALE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 633 OF 2020
HARSHAD LALCHAND JAIN
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 634 OF 2020
ANIL TRIMBAK POPHALE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
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WRIT PETITION NO. 635 OF 2020
UTTAM KALURAM BHADANGE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 636 OF 2020
DEELIPKUMAR BALU CHALKE
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 637 OF 2020
SUBHASH SUKDEO CHAUDHARI
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 638 OF 2020
VIKAS BHASKAR PATIL
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 639 OF 2020
PARAG RATNAKAR JOSHI
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
WRIT PETITION NO. 640 OF 2020
NARAYAN RAKHMAJI AVHAD
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
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WRIT PETITION NO. 641 OF 2020
LAXMAN MAHADEO SURYWANSHI
VERSUS
SHRI. SAIBABA SANSTHAN TRUST, SHIRDI
THROUGH ITS EXECUTIVE OFFICER AND ANOTHER
...
Advocate for Petitioners :
Mr. Shejwal Avinash K.
Advocate for Respondents :
Mr. A. S. Khedkar h/f. Mr. N. R. Bhavar
...
CORAM: S. V. GANGAPURWALA &
MANGESH S. PATIL, JJ.
DATE: 14th JANUARY, 2020 PER COURT: 1. The learned counsel for the petitioners submits that the petitioners have given
representations for grant of benefit as per 7th Pay Commission.
2. Mr. Khedkar, learned counsel holding for Mr. Bhavar, learned counsel for the respondents submits that the respondents have already forwarded the proposals of the petitioners to the three member committee appointed by this Court. The three member committee is manning the affairs of the trust.
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3. In the light of that, the committee of respondent no. 1 may if it is authorised to take decision, take decision in accordance with law and as may be permissible on the proposals forwarded to it for grant of benefits as per the 7 th Pay Commission, expeditiously and preferably within a period of six (06) months.
4. Writ Petitions are accordingly disposed of. No costs.
[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 16/01/2020 ::: Downloaded on - 16/01/2020 23:29:18 :::