Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Odisha - Subsection Section 154(2) in Grama Panchayats Rules, 1968 (2)The Secretary of the Grama Panchayat shail record all transactions in the Cash Book on the same day on which money is received or paid.
