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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(ii) in The Disaster Management (Amendment) Act, 2025

(ii)for sub-section (4), the following sub-section shall be substituted, namely:––“(4) The National Authority shall review the National Plan once in every three years and update at least once in every five years.”.