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[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(11)(ii) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(ii)The prospective adoptive parents alongwith the placement agency shall file a joint petition before the Juvenile Justice Board with all the relevant documents. In case of single parent the person shall alone file a petition;