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Union of India - Section

Section 9 in The Tobacco Board, Rules, 1976

9. Change of Address.

- A member shall keep the secretary informed of any change in his address and if he fails to inform the change of address, the address in the official records shall for all purposes be deemed to be his correct address.*Inserted vide Tobacco Board (Amendment) Rules, 1997 published in Gazette of India, Part-II, Section 3 (i) dated 13-1-1998.