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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Haryana - Subsection

Section 106(1)(e) in The Punjab Tenancy Act, 1887

(e)prescribing forms for such books, entries, statistics and accounts as the Financial Commissioner thinks necessary to be kept, made or complied in Revenue Officers or Revenue Courts or submitted to any authority;