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State of Uttar Pradesh - Section

Section 69 in The Greater Noida Industrial Development Area Building Regulations, 1992

69. Arrangement of exits.

- Exits shall be so located so that the travel distance on the floor shall not exceed 22.50 mtrs. for residential, educational, institutional and hazardous buildings and 30 mtrs. for assembly, business, mercantile, industrial and storage buildings. Whenever more than one exit is required for a floor of a building, exit shall be placed as remote from each other as possible. All the exits shall be accessible from the entire floor area at all floor level.