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State of Tamilnadu - Section

Section 7 in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

7. Change of address, etc.

- An application, for change of address of the premises or place or the number or description of animals or birds kept a licence, shall be made in Form IV The application shall be accompanied by a fee of Rs. 50 (Rupees fifty only), if the change relates to the address of the premises or place or the description of the animals or birds. If the change relates to the number of animals or birds, it shall be accompanied by a fee of Rs. 150 per animal or for birds up to fifty in number of excess of the animals or birds for which fee has already been paid.