Supreme Court - Daily Orders
Rattani @ Rajni vs The State Of Himachal Pradesh on 24 August, 2021
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
ITEM NO.802 Court 6 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.429/2021
RATTANI @ RAJNI Appellant(s)
VERSUS
THE STATE OF HIMACHAL PRADESH Respondent(s)
(IA 54957/2021 for suspension of sentence to be listed only. )
Date : 24-08-2021 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Appellant(s) Mr. Adiya Dhawan, Adv. (Mentioned by)
Ms. Kiran Dhawan, Adv.
Mr. Chander Shekhar Ashri, AOR
For Respondent(s) Mr. Vinod Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.54957/2021
List on 13th September, 2021.
(RASHMI DHYANI) (POONAM VAID) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.08.24 17:58:55 IST Reason: