Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 679 in Police Regulations, Bengal , 1943 679. Reduction of establishment. - All reductions in establishment shall be promptly carried out. When there is likely to be any delay, immediate representation shall be made.
