Patna High Court - Orders
The State Of Bihar & Ors vs Bihar Rajya Sahkari Bhumi Vikas Bank ... on 10 November, 2016
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Rajendra Kumar Mishra
Patna High Court LPA No.748 of 2013 (6) dt.10-11-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.748 of 2013
In
Civil Writ Jurisdiction Case No. 1730 of 2010
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The State of Bihar & Ors
.... .... Appellant/s
Versus
Bihar Rajya Sahkari Bhumi Vikas Bank Samiti & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Pawan Kumar, A.C. to G.A.1
For the Respondent/s : Mr. Y.V. Giri, Senior Advocate
Mr. Rajesh Prasad Choudhary
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
6 10-11-2016Mr. Pawan Kumar, learned A.C. to G.A.1, states that in the light of subsequent developments, the State does not intend to press the appeal.
The appeal is, accordingly, dismissed as not pressed.
(Ramesh Kumar Datta, J) V.P.Sinha/-
(Rajendra Kumar Mishra, J) U