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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

State of West Bengal - Subsection

Section 121(4)(c) in West Bengal Municipal Act, 1993

(c)the words 'mass organization' includes any registered trade union, organised workers' organization, teachers' organization, youth organization, women organization, peasants' organization, students' organization. pensioners' organization, traders' organization, unorganised workers' organization;