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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Visits : How to be paid
(i)A Governor shall always receive the first visit from the Senior Officer in command of the squadron or ship.
(ii)An Administrator or Commissioner shall pay the first visit to all Flag Officers and Commodores flying their Broad Pendants, but shall receive the first visit in all other cases.
(iii)Noval, Army and Air Force Officers. - Exchange of visits shall be on the basis that the junior officers will pay the first visit to the senior officer. In the case of officers of equivalent ranks the same principles shall apply, but in the case of officers of the same seniority the officer last arriving at the port shall pay the first visit.
(iv)Priority of Visit. - When an officer has to pay a series of visits to Civil, Naval, Army or Air Force Officers, no sequence or priority of such visits has been laid down, and they shall be mutually arranged to suit the convenience of the officials concerned.