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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(6) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(6)The promoter and the apartment owners are responsible for the provision and fixation of fire prevention devices ground and over-head water tank hydrants and wet-risers etc., as may be prescribed.